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Please note that it cannot be guaranteed that Material available on the above website constitutes exact reproduction of officially adopted text. The Telecom Regulatory Authority of India periodically adds, changes, improves or updates the Material on its website also without notice. Under no circumstances shall the Telecom Regulatory Authority of India be liable for any loss, damage, liability or expense incurred or suffered that is claimed to have resulted from the use of above website, including, without limitation, any fault, virus, error, omission, interruption or delay with respect thereto.

 

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